Section 16 in Grant-in-Aid Code of the Tamil Nadu Educational Department
16. Age limit for sanction of teaching/staff grant.
- No grant will, ordinarily, be paid on behalf of members of the teaching staff in a school who have completed their 58th year. The Director may, however, relax this rule in special cases upto the age of sixty with effect from 1st July 1940.(G. O. Ms. No. 1482, Education, dated the 11th August 1965)No grant will be paid on behalf of teachers who are retained in service beyond sixty years.
