Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 91 in Tamil Nadu Educational Rules 91. If a pupil leaves a college during a term, he shall have no right to claim a remission of any portion of the term-fee but the controlling authority may return or remit portion as may be considered equitable.(See also rules 38, 85 and 87)Exceptions
