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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in First Statutes of the University of Udaipur

(2)The Secretary shall proceed:-
(i)to advertise the vacancies in the manner prescribed;
(ii)to procure suggestions from such members of the staff of the University as may be deemed appropriate; and
(iii)to contact other appropriate institutions and agencies for suggestions;