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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(2)(k) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(k)the salaries and allowances payable to and the other terms and conditions of service of the Chairperson and other Members of the Appellate Tribunal under sub-section (1) of section 33 ;