Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(5) in The Nalanda Open University Act, 1995

(5)Every estimate under this section shall be prepared in such form and shall contain such details as may be prescribed by the Statutes.