Section 3(2)(ii) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

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Union of India - Subsection

Section 3(2)(ii) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(ii)receive and acknowledge any order, notice or direction issued by the Appropriate Government, any competent authority or a court of competent jurisdiction.

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Union of India - Subsection

Section 3(2)(ii) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021