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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(s) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

(s)"gas free" means the concentration of flammable or toxic gases or both if it is within the safe limits specified for persons to enter and carry out hot work in such vessels;