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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(c) in The Patents (Amendment) Act, 2002

(c)in clause (ix), after the word" patents", the words" and the safeguards to be observed in the maintenance of such register in computer floppies, diskettes or any other electronic form" shall be inserted;