Section 316(1)(b) in Orissa Municipal Act, 1950

[Cites 0, Cited by 0] [Section 316(1)] [Section 316] [Entire Act]

(b)use any place in the [Municipal area] [Substituted vide Orissa Act Np. 11 of 1994 w.e.f. 31.5.1994.] for the sale of milk or diary produce :

Legal Document View