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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(3) in The M.P. Rajya Mahila Ayog Adhiniyam, 1995

(3)All orders and decisions of the Commission shall be authenticated by the Member Secretary or any other Officer of the Commission duly authorised by the Member Secretary in this behalf.Chapter-III Functions of the Commission