Section 7(3)(iii) in The Airports Authority Of India (Lost Property) Regulations, 2003

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Union of India - Subsection

Section 7(3)(iii) in The Airports Authority Of India (Lost Property) Regulations, 2003

(iii)Official documents including licenses, passports and aliens [if not claimed by the bona fide claimant within three months] [* * *] [Certain words omitted by G.S.R. 1731(E), dated 9.12.2005 (w.e.f. 9.12.2005). ] be returned to the appropriate Government Department, Local Authority or other body or person responsible for issuing them or for controlling or dealing with them.

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Union of India - Subsection

Section 7(3)(iii) in The Airports Authority Of India (Lost Property) Regulations, 2003