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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(b) in Tamil Nadu Panchayats (Prohibition and Regulation of The use of Public or Private Springs, Tanks, Wells) Rules, 1999

(b)deposit any offensive or deleterious matter in foreshore and the foreshore dry-bed of any place and water sources set apart as aforesaid for drinking purpose; or