Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12A in The Rajasthan P.W.D. Contractor's Labour Regulations, 1966 12A. Legal practitioners restricted. - No party shall be allowed to be represented by a lawyer during any investigation, enquiry, appeal or any other proceedings.
