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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(1)(m) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(m)to offer educational programs on distance learning, continuing and regular basis and to determine the manner in which such programs are offered by the University;