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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)While on duty, the nursing staff shall periodically do the assessment of the patient and administer the nursing care as per treatment plan mentioned under rule 11 and enquire about the state of health and he/she shall call for the service of RMO if necessary