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State of Rajasthan - Section

Section 3 in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

3. Classification

- A detenue shall ordinarily be treated in the same manner as may, for the time being, be prescribed for a prisoner :Provided that Government may in any appropriate case issue instructions for giving special treatment to any particular treatment to any particular detenue in view of his health, education, status and mode of living before arrest.