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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Puducherry - Subsection

Section 31(2)(g) in Puducherry Hindu Religious Institutions Act, 1972

(g)the form and contents of the budget and the form of the statement of actual receipts and expenditure and the manner in which they are to be submitted in accordance with section 13;