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Income Tax Appellate Tribunal - Delhi

Anshika Consultants Pvt. Ltd., New ... vs Acit, New Delhi on 4 July, 2019

         IN THE INCOME TAX APPELLATE TRIBUNAL
                DELHI BENCHES "A": DELHI

   BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER
                      AND
   SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER

                   ITA.No.1533/Del./2017
                 Assessment Year 2010-2011

Apoorva Extrusion Pvt. Ltd.,      The ACIT,
305, 3 Floor, Bhanot
      rd

Corner, Pamposh Enclave,     vs., Central Circle-27,
Greater Kailash - 1,
New Delhi.                        New Delhi.
PAN AAACA2120L
         (Appellant)                     (Respondent)

               ITA.No.1534 & 1535/Del./2017
          Assessment Years 2011-2012 & 2013-2014

Anshika Investments Pvt.            The ACIT,
Ltd., 305, 3rd Floor, Bhanot
Corner, Pamposh Enclave,       vs., Central Circle-27,
Greater Kailash-1,
New Delhi.                          New Delhi.
PAN AAACB0113E
         (Appellant)                       (Respondent)

               ITA.No.1536 & 1537/Del./2017
          Assessment Years 2013-2014 & 2014-2015

A.R. Leasing Pvt. Ltd.,
305, 3rd Floor, Bhanot              The ACIT,
Corner, Pamposh Enclave,       vs., Central Circle-27,
Gr. Kailash-1, New Delhi.           New Delhi.
PAN AAACA0423A
         (Appellant)                       (Respondent)
                                2
                           ITA.Nos.1533 to 1537/Del./2017 Apoorva
                             Extrusion Pvt. Ltd., & Others, New Delhi.

               For Assessee : Shri Rajine Kumar, FCA
               For Revenue : Shri Sanjay Goyal, CIT-D.R.

            Date of Hearing : 04.07.2019
     Date of Pronouncement : 04.07.2019

                           ORDER

PER BHAVNESH SAINI, J.M. [PER BENCH]

All the above appeals by different Assessees are directed against the different Orders of the Ld. CIT(A)-29, New Delhi, Dated 12.01.2017, 13.01.2017 and 23.01.2017 for the A.Ys. 2010-2011, 2011-2012, 2013-2014 and 2014-2015.

2. The Assessees have filed the applications in all the above appeals requesting to withdraw all the appeals.

3. In view of the above, all the appeals of the different assesses are dismissed as withdrawn.

Order pronounced in the open Court.

 Sd/-                                    Sd/-
(PRASHANT MAHARISHI)                    (BHAVNESH SAINI)
ACCOUNTANT MEMBER                       JUDICIAL MEMBER

Delhi, Dated 04th July, 2019 VBP/-

ITA.Nos.1533 to 1537/Del./2017 Apoorva Extrusion Pvt. Ltd., & Others, New Delhi.

Copy to

1. The appellant

2. The respondent

3. CIT(A) concerned

4. CIT concerned

5. D.R. ITAT "A" Bench

6. Guard File //By Order// Asst. Registrar : ITAT : Delhi Benches :

Delhi.