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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(vi) in The Orissa Loan Stipend Fund Rules

(vi)Scheduled Caste, Scheduled Tribe and women candidates may be given relaxation in the percentage of marks for studies in all subjects except Post-graduate studies in Science and Humanities to be decided by Government from time to time.