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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(4) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(4)Based on the above, the Normative annual plant availability factor (NAPAF) of the hydro generating stations already in operation shall be as follows :-
Station Type of Plant Plant Capacity No. of Units x MW NAPAF (%)
NHPC      
Chamera–1 Pondage 3 x 180 90
Bairasul Pondage 3 x 60 90
Loktak Storage 3 x 35 85
Chamera-II Pondage 3 x 100 90
Chamera–III Pondage 3 x 77 85
Rangit Pondage 3 x 20 90
Dhauliganga Pondage 4 x 70 90
Teesta–V Pondage 3 x 170 85
Dulhasti Pondage 3 x 130 90
Salal ROR 6 x 115 60
Sewa–II Pondage 3 x 40 85
Uri ROR 4 x 120 70
Tanakpur ROR 3 x 31.4 55
Chutak ROR 4 x 11 50
NimooBazgo Pondage 3 x 15 65
Teesta Low Dam Project-III Pondage 4 x 33 85
Uri-II Pondage 4 x 60 55
NHDC      
Indirasagar Storage 8 x 125 85
Omkareshwar Pondage 8 x 65 90
THDC      
Tehri Storage 4 x 250 77
Koteshwar Storage 4x100 67
SJVNL      
Nathpa Jhakri Pondage 6 x 250 90
NEEPCO      
KopiliStg–1 Storage 4 x 50 79
Khandong Storage 2 x 25 69
Kopili Stg.–2 Storage 1 x 25 69
Doyang Storage 3 x 25 73
Ranganadi Pondage 3 x 135 85
DVC      
Panchet Storage 2 x 40 80
Tilaiya Storage 2 x 2 80
Maithon Storage 3 x 20 80