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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(13) in Mizoram Liquor (Prohibition and Control) Act, 2014

(13)"Duty" or "Countervailing Duty" means the duty of Excise or countervailing duty, as the case may be, mentioned in entry 51 in List II of the Seventh Schedule to the Constitution;