Section 204(3)(a) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 204(3)] [Section 204] [Entire Act]

Union of India - Subsection

Section 204(3)(a) in The Income Tax Act, 2025

(a)without any deduction under––

(i)Chapter VIII other than the provisions of section 146; or

(ii)sections specified in 205(1)(a) to (g);