Delhi High Court - Orders
Jaideep Krishna vs Union Of India And Ors on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4833/2018
JAIDEEP KRISHNA ..... Petitioner
Through Mr Shobhan Mahanti, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr Vikra, Ketly, CGSC for Mr Sanjay
Bose.
Mr Arun Bhardwaj, Advocate for UOI>
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv