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Delhi High Court - Orders

Jaideep Krishna vs Union Of India And Ors on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~34
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 4833/2018
       JAIDEEP KRISHNA                              ..... Petitioner
                        Through Mr Shobhan Mahanti, Advocate.

                        versus

       UNION OF INDIA AND ORS                     ..... Respondents
                     Through Mr Vikra, Ketly, CGSC for Mr Sanjay
                     Bose.
                     Mr Arun Bhardwaj, Advocate for UOI>

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv