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Madras High Court

P.Velayutham … vs Pondicherry Institute Of Post on 25 August, 2021

Author: Anita Sumanth

Bench: Anita Sumanth

                                                                              W.P.No.22374 of 2009

                                IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 25.08.2021

                                                  CORAM

                               THE HONOURABLE DR. JUSTICE ANITA SUMANTH

                                               W.P.No.22374 of 2009
                                               and M.P.No.2 of 2009

                 1        P.Velayutham                                         …Petitioner
                                                         Vs

                 1     Pondicherry institute of post
                       Matric Technical Education rep by its
                       Chairman cum Secretary, Puducherry.

                 2     Member Secretary
                       Pondicherry Institute of Post matric
                       Technical Education, Lawspet, Puducherry.

                 3     M.Thanigasalam
                       Senior Lecturer DR. B.R. Ambedkar
                       Polytechnic College (Pipmate) Yenam.

                                                                    … Respondents

                 PRAYER: Writ Petition filed under Article 226 of the Constitution of India
                 praying for the issuance of Writ of Certiorarified Mandamus to call for the
                 records of the respondent with No.A/6/1/2/PIPMATE/2009/A1/735 dt
                 12.10.2009 and to quash the same and consequently to direct the respondent to
                 absorb the petitioners as working as Senior Lecturer Womens Polytechnic
                 (PIPMATE) Puducherry.

                 1/4

http://www.judis.nic.in
                                                                                      W.P.No.22374 of 2009




                                   For Petitioner     : Mr.V.Ajaykumar
                                                          ------------

                                                          ORDER

Mr.Ajaykumar, learned counsel for the petitioner would submit that what is impugned in this Writ Petition is an order directing transfer of the petitioner, who is working as senior lecturer in Womens Polytechnic (Pipmate), Puducherry. Seeing as the order is dated 12.10.2009 and much water has flown under the bridge, he would submit that nothing further survives in this Writ Petition as on date.

2. Recording the aforesaid, this Writ Petition is dismissed as infructuous.

No costs. Connected Miscellaneous Petition is closed.

25.08.2021 Index : Yes Speaking Order sl To 1 Pondicherry institute of post 2/4 http://www.judis.nic.in W.P.No.22374 of 2009 Matric Technical Education rep by its Chairman cum Secretary, Puducherry.

2 Member Secretary Pondicherry Institute of Post matric Technical Education, Lawspet, Puducherry.

3 M.Thanigasalam Senior Lecturer DR. B.R. Ambedkar Polytechnic College (Pipmate) Yenam.

Dr.ANITA SUMANTH,J.

Sl 3/4 http://www.judis.nic.in W.P.No.22374 of 2009 W.P.No.22374 of 2009 and M.P.No.2 of 2009 24.08.2021 4/4 http://www.judis.nic.in