Madhya Pradesh High Court
Ramautar Singh vs The State Of Madhya Pradesh on 17 August, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-7394-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7394 of 2024 (RAMAUTAR SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 17-08-2024 Due to paucity of time, pass over matter could not be taken up.
List in the next week.
(VISHAL MISHRA) JUDGE SSL Signature Not Verified Signed by: SHALINI LANDGE Signing time: 8/21/2024 10:59:39 AM