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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(o) in Birsa Munda Tribal University Act, 2017

(o)to arrange for and to direct the inspection of colleges, institutions and hostels and to issue instructions for maintaining their efficiency and/or ensuring proper conditions of employment for members of their stall, and in case of disregard of such instructions to take such steps as it deems proper;