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State of Andhra Pradesh - Section

Section 18 in Sri Venkateswara Veterinary University, Act, 2005

18. Authorities of the University.

- The following shall be the Authorities of the University namely: -
(i)the Board of Management;
(ii)the Academic Council;
(iii)the Board of faculties;
(iv)Finance committee;
(v)Planning Board; and
(vi)Such other bodies as may be prescribed.