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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(2)(a) in Kerala Spinners, Alappuzha (Acquisition and Transfer of Undertaking) Act, 2010

(a)"company" means a company as defined in section 3 of the Companies Act, 1956 (Central Act 1 of 1956) and includes in it a firm or a Co-operative Society or other association of individuals; and