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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in Rajasthan Voluntary Rural Education Service Rules, 2010

(f)"Director of Education" means, —
(i)in relation to Degree and Post-Graduate Colleges and educational institutions of equal or higher studies, other than institutions of Sanskrit and Technical Education, the Commissioner of College Education, Rajasthan,
(ii)in relation to the institutions of Sanskrit Education, the Director of Sanskrit Education, Rajasthan,
(iii)in relation to institutions of Technical Education, the Director of Technical Education, Rajasthan, and
(iv)in relation to schools and institutions other than those referred to in sub-clauses (i), (ii) and (iii) above the Director Primary Education, Rajasthan or the Director Secondary Education, Rajasthan, as the case may be;