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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Telangana - Subsection

Section 72(1)(ix) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ix)construction and maintenance of roads and communications and the lighting thereof for the convenience of the pilgrims and worshippers;