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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(i) in The Himachal Pradesh Panchayati Raj Act, 1994

(i)double the land revenue for the time being assessed on any land, whether the assessment is leviable or not; or