Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 40 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958 40. The order shall be signed by the disbursing officer and by the borrower as evidence of his having understood and agreed to the terms and conditions.
