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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in The Uttarakhand D.T.H. Broadcasting Service (Exhibition) Rules, 2009

(f)"D.T.H. (Direct to Home) broadcasting service provider" means the seller (dealer/agent/distributor), D.T.H. broadcasting service provider of the company himself who makes available the electronic device to the subscribers for broadcasting the signals received from the satellite and collect the monthly amount from the subscribers in terms of D.T.H. service.