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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(6) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(6)The District Development Plan shall come into operation from the date of publication of the notification in the Official Gazette published in terms of sub- section (5).