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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(ii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(ii)[The Director of Higher Education] [Section 17 was substituted for the original by Gujarat 7 of 1987, Section 11.], and if he is unable to attend, the officer designated under clause (ii) of paragraph (B) of Class 1 of subsection (1) of Section 15;