Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(c) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(c)where it appears on the face of the proceedings to be founded on an incorrect view of international law or a refusal to recognise the law of the State in cases in which such law is applicable;