Calcutta High Court
Sunil Kumar Samanta vs Smt. Sikha Mondal on 8 December, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
ORDER OD-11
AP/15/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
SUNIL KUMAR SAMANTA
VERSUS
SMT. SIKHA MONDAL
BEFORE:
THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
DATE : 8th December, 2022
APPEARANCE:
Mr. Dyutiman Banerjee, Advocate
....for the respondent
The Court:- Since counsel for the applicant is not present, therefore, the case is adjourned.
List on 19th January, 2023.
(PRAKASH SHRIVASTAVA, C.J.) akg/