Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act] State of Chattisgarh - Subsection Section 27(4)(f) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (f)to ensure proper implementation of the State Governments orders issued from time to time in respect of financial matters;