Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(c) in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(c)Cash vault – a secured area shall be designed to store cash to meet with the