Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Tamilnadu - Subsection Section 66(1) in Tamil Nadu State Housing Board Act, 1961 (1)to plan and co-ordinate all bousing activities in the State, and to ensure expeditious and efficient implementation of housing or improvement schemes in the State;
