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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Andhra Pradesh - Subsection

Section 90(4) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(4)The Presiding Officer shall open the sealed packet in the presence of the polling agents present and use the marked copy of the electoral roll for making the names of the eleotors who are allowed to vote at the adjourned poll.