Section 10(1)(b) in The Consumer Protection Act, 1986

[Cites 0, Cited by 19] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(b) in The Consumer Protection Act, 1986

(b)two other members, one of whom shall be a woman, who shall have the following qualifications, namely:—

(i)be not less than thirty-five years of age,

(ii)possesss a bachelor’s degree from a recognised university,

(iii)be persons of ability, integrity and standing, and have adequate knowledge and experience of at least ten years in dealing with problems relating to economics, law, commerce, accountancy, industry, public affairs or administration:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 10(1)(b) in The Consumer Protection Act, 1986