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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(2)(zn) in Punjab Regional and Town Planning and Development Act, 1995

(zn)the manner of publication of notice under sub-section (1) and the time within which local authority is to give consent under sub-section (2) of section 93;