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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Daman and Diu - Subsection

Section 31(2) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(2)The Chairperson of the Appellate Tribunal shall also exercise such other powers that may be required for the efficient functioning of the Appellate Tribunal and enforcement of the provisions of the Act and the rules and regulations made thereunder.