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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(3)The power to register the vendors in Form 2 would be vested with the Town Vending Committee or any other official of the Industrial Development Authority authorised by it in this behalf.