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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(2) in Jawaharlal Nehru Technological Universities Act, 2008

(2)Any teacher, member of non-teaching staff or student of the university who contravenes the provisions of subsection (1) shall be liable for disciplinary action as provided in the Statutes.