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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(4)(a) in The Goa State Commission for Women Act, 1996

(a)On any investigation mentioned in clause (a) or sub-clause (i) and (ii) of clause (f) of sub-section (1) being completed, the Commission may institute legal proceedings or prosecution in the matter and on being satisfied that it is necessary, in its opinion, appoint a counsel or special prosecutor, to do so.