Supreme Court - Daily Orders
Sameer M. Bhujbal vs Assistant Director on 4 July, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.32 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4530/2018
(Arising out of impugned final judgment and order dated 15-05-2018
in CRLBA No. 286/2018 passed by the High Court of Judicature at
Bombay)
SAMEER M. BHUJBAL Petitioner(s)
VERSUS
ASSISTANT DIRECTOR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.75458/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 04-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ashish Batra,Adv.
Mr. Sarthak Sachdev,Adv.
Mr. Watian Sharma,Adv.
Mr. Nikhil Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this petition.
Permission is granted.
The special leave petition is, accordingly, dismissed as withdrawn.
Signature Not Verified(ANITA MALHOTRA) (CHANDER BALA) Digitally signed by COURT MASTER COURT MASTER ANITA MALHOTRA Date: 2018.07.05 17:23:53 IST Reason: