Bombay High Court
Indian Church Trustees Through Its ... vs State Of Maharashtra And 3 Ors on 2 March, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
Board Sr.No.:-28
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
REVIEW PETITION (WRIT PETITION). LODGING NO. 59 OF 2019
In
WRIT PETITION 2197 OF 1998
Prabhu Yeshu Janmotsav ....PETITIONER
V/S
State Of Maharashtra And 3 Ors ....RESPONDENT
WITH REVIEW PETITION (WRIT PETITION). LODGING NO. 87 OF 2019 In WRIT PETITION 2197 OF 1998 Indian Church Trustees Through Its Bishop ....PETITIONER Anilkumar Manoharlal Lund And Anr.
V/S State Of Maharashtra And 3 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 38284 OF 2022 In REVIEW PETITION (WRIT PETITION). STAMP NO. 59 OF 2019 Prabhu Yeshu Janmotsav ....PETITIONER V/S State Of Maharashtra And 3 Ors ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 407 OF 2019 In Page 1/2 ::: Uploaded on - 02/03/2023 ::: Downloaded on - 03/03/2023 18:15:06 ::: REVIEW PETITION (WRIT PETITION). STAMP NO. 59 OF 2019 Prabhu Yeshu Janmotsav ....PETITIONER V/S State Of Maharashtra And 3 Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 2nd March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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