Himachal Pradesh High Court
Shiv Dass & Ors. vs Mathu Ram & Ors. on 11 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shiv Dass & Ors. Versus Mathu Ram & Ors.
RSA No.212 of 2012 .
11.03.2022 Present: Mr. G.D.Verma, Senior Advocate, with Mr. B.C. Verma, Advocate, for the appellants.
Mr. P.S. Goverdhan, Advocate, for respondents No. 1 to 5.
At the joint request of learned counsel for the parties, list this matter after four weeks.
March 11, 2022
to Jyotsna Rewal Dua
Judge
(R.Atal)
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